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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(a) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(a)to start, encourage, assist and carry on village industries and to carry on trade or business in such industries and in the matters incidental to such trade or business;