Allahabad High Court
Kanhaiya Lal Chamar S/O Late Bishram ... vs Additional Commissioner (J) Division, ... on 14 July, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 2464 of 2010 Petitioner :- Kanhaiya Lal Chamar S/O Late Bishram Chamar Respondent :- Additional Commissioner (J) Division, Lucknow Petitioner Counsel :- Janardan Prasad Respondent Counsel :- C.S.C.,R.N. Gupta Hon'ble S.C. Chaurasia J.
As prayed by learned counsel for petitioner, list in the next cause list. Interim order, if any, shall continue till the date of next listing. Order Date :- 14.7.2010 psd