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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(a) in Himgiri Zee University Act, 2003

(a)to establish, maintain and recognize such Regional centers and study centers as may be determined by the University from time to time in the manner laid down by the statutes;