Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 89 in Arunachal Pradesh Municipal Act, 2007

89. Preparation of Municipal Accounting Manual.

- The State Government shall prepare and maintain a Manual to be called the MunicipalAccounting Manual containing details of all financial matters and procedures relating thereto in respect of the Municipality.