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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(3)It shall come into force on such date as the Government may, by notification, appoint; and different dates may be appointed for different areas and for different provisions of the Act.