Gujarat High Court
Supabhai Vestabhai Vasava vs State Of Gujarat on 20 October, 2023
NEUTRAL CITATION
R/SCR.A/3072/2023 ORDER DATED: 20/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 3072 of 2023
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SUPABHAI VESTABHAI VASAVA
Versus
STATE OF GUJARAT
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Appearance:
MR. JAYDEEP M SHUKLA(6974) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR TIRTHRAJ PANDYA APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 20/10/2023
ORAL ORDER
Disposed of as withdrawn as requested with a liberty to file appropriate proceedings. This Court has not gone into the merits of the matter at this stage.
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