Himachal Pradesh High Court
Deep Ram Thakur vs . Deputy Director, Director Of ... on 23 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Deep Ram Thakur Vs. Deputy Director, Director of Enforcement, Shimla and another CA(PMLA) No. 04 of 2022 .
23.08.2022 Present: Mr. Vinod Kumar Gupta, Advocate, for the appellant.
Mr. Harish Sharma, Advocate, for respondent No. 1.
None for respondent No. 2.
As prayed for, list for consideration after four weeks.
Registry is directed to reflect the name of Mr. Harish Sharma as counsel for respondent No. 1 in the Cause List henceforth.
(Ajay Mohan Goel) Judge August 23, 2022 (bhupender) ::: Downloaded on - 23/08/2022 20:06:27 :::CIS