Calcutta High Court
Arunava Ghosh vs Speaker on 2 May, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
WP 1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 2nd May, 2014.
Appearance:
Mr.Samaradittya Pal,Sr. Adv.
Mr.Souma Majumdar, Adv.
Mr. Anindya Lahiri, Adv.
..for the petitioner.
The Court: This matter was posted today in the list under the heading 'For Orders'. In this matter learned Advocate General was appearing to assist this Court as per his submission which was recorded in the order passed on 28th March, 2014.
Mr. Samaradittya Pal, learned Senior Counsel appearing for the petitioners apprises this Court today that learned Advocate General is unwell. 2
In such circumstances, I am not inclined to hear out this matter in his absence.
Let this matter to be listed under the heading 'To be Mentioned' at 10.30A.M. on 5th May, 2014.
Let a notice be issued upon to the office of the learned Advocate General so that a date may be fixed for further hearing of this matter on the next date, that is, on 5th May, 2014.
(ANIRUDDHA BOSE, J.) dg2