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Calcutta High Court

Arunava Ghosh vs Speaker on 2 May, 2014

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                ORDER SHEET
                               WP 1125 of 2013
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE




                               ARUNAVA GHOSH

                                     Versus

               SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS.



  BEFORE:

  The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 2nd May, 2014.

Appearance:

Mr.Samaradittya Pal,Sr. Adv.
Mr.Souma Majumdar, Adv.
Mr. Anindya Lahiri, Adv.
..for the petitioner.
The Court: This matter was posted today in the list under the heading 'For Orders'. In this matter learned Advocate General was appearing to assist this Court as per his submission which was recorded in the order passed on 28th March, 2014.
Mr. Samaradittya Pal, learned Senior Counsel appearing for the petitioners apprises this Court today that learned Advocate General is unwell. 2
In such circumstances, I am not inclined to hear out this matter in his absence.
Let this matter to be listed under the heading 'To be Mentioned' at 10.30A.M. on 5th May, 2014.

Let a notice be issued upon to the office of the learned Advocate General so that a date may be fixed for further hearing of this matter on the next date, that is, on 5th May, 2014.

(ANIRUDDHA BOSE, J.) dg2