Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233(1)] [Section 233] [Entire Act]

State of Maharashtra - Subsection

Section 233(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)subject to the provision of sub-section (2) close, discontinue or destroy the said drain and cause any work necessary for that purpose to be done;