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State of Uttar Pradesh - Section

Section 18 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

18.

The Directorate of Education shall open the file of settlement of other retrial/death benefits from the claim form received from the District Inspector of Schools. This shall obviate the possibilities of duplicate payment of claims. In case the Directorate discovers payment of claim in duplicate, the LIC of India shall be informed immediately and procedure for recovery shall be initiated.