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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(a) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(a)The head of the Procuring Entity or his nominee, who shall serve as the Chairman of the Committee;