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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3) in University of Patanjali Act, 2006

(3)[ The Headquarters of the University of Patanjali shall be at Haridwar, Uttarakhand and it may also have campuses or regional centres, Study Centres and Yoga Training Centre, research institution etc. in the State within its jurisdiction :Provided that the procedure prescribed by University Grants Commission and other statutory institutions shall have to be followed in this regard.] [Substituted by section 4 of Uttarakhand Act No. 04 of 2010.]