Allahabad High Court
Sarwar Ali & Others vs U.P.S.E.B., Lucknow & Others on 14 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 28052 of 1995 Petitioner :- Sarwar Ali & Others Respondent :- U.P.S.E.B., Lucknow & Others Petitioner Counsel :- Dhruva Narayana Respondent Counsel :- S.P. Mehrotra Hon'ble Shishir Kumar J.
This is a case of transfer of 1995. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. N0 order is passed as to costs. Order Date :- 14.7.2010 V.Sri/-