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Allahabad High Court

Sarwar Ali & Others vs U.P.S.E.B., Lucknow & Others on 14 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 28052 of 1995
Petitioner :- Sarwar Ali & Others
Respondent :- U.P.S.E.B., Lucknow & Others
Petitioner Counsel :- Dhruva Narayana
Respondent Counsel :- S.P. Mehrotra

Hon'ble Shishir Kumar J.

 

This is a case of transfer of 1995. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. N0 order is passed as to costs. Order Date :- 14.7.2010 V.Sri/-