Supreme Court - Daily Orders
Delhi Development Authority vs Rajesh Wadhwa on 11 October, 2022
ITEM NO.8 REGISTRAR COURT. 2 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
R.P.(C) No. 2438/2017 in C.A. No. 8924/2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAJESH WADHWA & ORS. Respondent(s)
Date : 11-10-2022 This petition was circulated today.
For Petitioner(s)
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s)
Mr. Atul Kumar, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Respondent nos. 1 and 3 are duly represented.
Despite due service, none appears on behalf of respondent no.
2. Hence, the matter shall be processed for listing before the Hon’ble Court under the rules.
S.P.S. LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.10.13 12:50:59 IST Reason: pm