Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Sikkim - Subsection Section 38(3) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (3)The period of management shall be as such as may be agreed to between the Government and the applicants.
