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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(u) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(u)[ that a reserve Fund of Rs. 3,000 shall be created in some approved Bank out of which expenditure may be incurred with the prior permission of the Educational Officer concerned in cases of emergency;] [Applicable to non-Government Institutions only except those maintained by statutory local bodies.]