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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(a)The seats to be allotted in each Unaided Minority Professional Institution under these Rules for Admission for Candidates shall be classified as:
(i)Convenor Seats
(ii)Management Seats