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State of Assam - Section

Section 3 in The Assam State Electricity Board Engineering Service Regulations, 1973

3. Constitution of service.

- The service shall consist of two branches viz., Electrical and Civil. All Electrical and Mechanical Engineers will be borne on the Electrical branch and all Civil Engineers will be borne on the Civil branch of the service.
(i)The Electrical branch will have a cadre of its own with the following categories of posts :
Assistant Engineers, Sub-Divisional Officers, Executive Engineers, Superintending Engineers, Additional Chief Engineers, Chief Engineers and such other posts as may be specified by the Board from time to time.
(ii)The Civil branch will have a cadre of its own with the following categories of posts :
Assistant Engineers, Sub-Divisional Officers, Executive Engineers, Superintending Engineers, Additional Chief Engineers, Chief Engineers and such other posts as may be specified by the Board from time to time :Provided that the Board may fill in such non-cadre posts as may be decided from the members of any of the two cadres aforesaid, as and when the Board considers necessary.