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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Kerala - Subsection

Section 81(42) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(42)abetting the commission of or conspiring to commit, any prison offence.Explanation:-—The commission of prison offences by a group of prisoners inside the prison or while being taken out for work or while being brought back after work or while engaged in work, will be taken as offences committed jointly and severally.