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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(g) in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996

(g)The service of isolated cadre(s) encadred in other cadre(s) without the request of the employee and the earlier service in isolated cadre(s) which may be encadred hereafter or in any cadre where pay scale is equal but nomenclature is changed may be taken into account for sanctioning the Higher Standard Pay Scale.