Supreme Court - Daily Orders
S. Ramachandra Rao vs S. Nagabhushana Rao on 23 February, 2022
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.8 COURT NO.9 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21187-21190/2019
(Arising out of impugned final judgment and order dated 28-06-2019
in CRP No. 758/2019 28-06-2019 in CRP No. 759/2019 28-06-2019 in
CRP No. 760/2019 28-06-2019 in CRP No. 761/2019 passed by the High
Court of Andhra Pradesh at Amravati)
S. RAMACHANDRA RAO Petitioner(s)
VERSUS
S. NAGABHUSHANA RAO & ORS. Respondent(s)
Date : 23-02-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Guru Krishnakumar, Sr. Adv.
Mr. K. Parameshwar, AOR
Ms. A. Sregurupriya, Adv.
Mr. Prasad Hegde, Adv.
For Respondent(s) Dr. Menaka Guruswamy, Sr. Adv.
Mr. D. Bharat Kumar, Adv.
Tadimalla Bhaskar Gowtham, Adv.
Mr. Aman Shukla, Adv.
Mr. Yash S. Vijay, Adv.
Manda Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 10.03.2022 as a first case after fresh matters.
(NEHA GUPTA) (PRADEEP KUMAR) (ASHWANI THAKUR)
SR. P.A. (BRANCH OFFICER) AR-CUM-PS
Signature Not Verified
Digitally signed by
Rachna
Date: 2022.02.23
17:06:22 IST
Reason: