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[Cites 1, Cited by 9]

Madhya Pradesh High Court

N.S. Balmukundan vs Ruchi Soya Industries Ltd. Thr. ... on 26 April, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 30875 of 2019 (N.S. BALAMUKUNDAN Vs RUCHI SOYA INDUSTRIES LTD. THROUGH MR. VIRENDRA) MCRC/33556/2019, MCRC/33561/2019, MCRC/33563/2019, MCRC/33571/2019, MCRC/33573/2019, MCRC/33577/2019, MCRC/33581/2019, MCRC/33582/2019 Dated : 26-04-2022 Parties through their counsel.

As prayed by learned counsel for the applicant, list after four weeks. Interim relief, if any, to continue till the next date of hearing.



                                                                                                (RAJENDRA KUMAR (VERMA))
                                                                                                         JUDGE

                                             RJ




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                       Date: 2022.04.27
                       16:32:23 IST