Delhi High Court - Orders
Nlc India Ltd vs Driplex Water Engineering Pvt Ltd on 18 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 153/2023 & I.A. 7826/2023
NLC INDIA LTD .....Petitioner
Through: Mr. Pallav Shishodia, Sr Advocate
with Mr. Anil Nag, Mr. Satyam
Shekhar and Ms. Sanya Kashyap,
Advs.
versus
DRIPLEX WATER ENGINEERING PVT LTD .....Respondent
Through: Mr. Samrat Nigam, Senior Advocate,
with Mr. Anil Dutt, Mr. Anupam
Chaudhary, Ms. Lavi Agarwal, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.12.2025
1. Written submissions filed by the parties are on record.
2. List on 13.07.2026 for final hearing.
3. Interim orders to continue, till further orders.
SUBRAMONIUM PRASAD, J DECEMBER 18, 2025 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:02:00