Section 13(2)(a) in The Consumer Protection (Amendment) Act, 2002

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Union of India - Subsection

Section 13(2)(a) in The Consumer Protection (Amendment) Act, 2002

(a)the opposite party or each of the opposite parties, where there are more than one, at the time of the institution of the complaint, actually and voluntarily resides or carries on business or has a branch office or personally works for gain; or

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Union of India - Subsection

Section 13(2)(a) in The Consumer Protection (Amendment) Act, 2002