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[Cites 0, Cited by 0] [Section 863(1)] [Section 863] [Entire Act]

State of Punjab - Subsection

Section 863(1)(c) in Punjab Jail Manual, 1996

(c)Convict-warder - The same as a convict overseer but the clothing shall be yellow and on the buckle shall be engraved the word "Convict-warder".