Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 20 in The Punjab Town Improvement Trust Rules, 1939 20. A register will be maintained in form No. 4 showing all buildings and lands which are intended to remain the property of the Trust.Register showing disposal of property
