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Punjab-Haryana High Court

Manjit Kaur vs Pspcl And Ors on 26 March, 2015

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH
                 Sr. No.114

                                         CWP No.4092 of 2015

                  Manjit Kaur vs. Punjab State Power Corporation Limited & Ors.


                 Present:          Ms. J.K. Gurna, Advocate for
                                   Mr. S.S. Gurna, Advocate
                                   for the petitioner.

                                         * * *

                                   Learned counsel for the petitioner prays for more time to

                 comply with the order dated 09.03.2015.

                                   May do so before the adjourned date.

                                   Adjourned to 10.04.2015.



                                                                  (DEEPAK SIBAL)
                                                                      JUDGE

                 March 26, 2015
                 Jyoti 1




JYOTI SHARMA
2015.03.26

16:21 I attest to the accuracy and authenticity of this document Chandigarh