Punjab-Haryana High Court
Manjit Kaur vs Pspcl And Ors on 26 March, 2015
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.114
CWP No.4092 of 2015
Manjit Kaur vs. Punjab State Power Corporation Limited & Ors.
Present: Ms. J.K. Gurna, Advocate for
Mr. S.S. Gurna, Advocate
for the petitioner.
* * *
Learned counsel for the petitioner prays for more time to
comply with the order dated 09.03.2015.
May do so before the adjourned date.
Adjourned to 10.04.2015.
(DEEPAK SIBAL)
JUDGE
March 26, 2015
Jyoti 1
JYOTI SHARMA
2015.03.2616:21 I attest to the accuracy and authenticity of this document Chandigarh