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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(3)(d) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(d)At least one member shall be from amongst persons having specialized knowledge and practical experience in the field of teaching or education;