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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(1)(l) in The Sikkim Police Act, 2008

(l)"place of public amusement and public entertainment" includes such places as may be notified by the State Government, and in case no such place is notified, then any place liable for payment of amusement/ entertainment tax to the State Government.