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State of Tamilnadu - Section

Section 48 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

48. Disbursement of compensation.

- All payments made out of the compensation deposited in the office of the Tribunal under section 36 shall be made by it in accordance with its order and decisions subject to the modifications, if any, made on appeal under section 46.