Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 2 May, 2023
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH) Dated : 02-05-2023 Parties through their respective counsel.
Upon request of counsel for the appellant, list this case after ensuing summer vacation.
(ANAND PATHAK) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 5/3/2023 10:08:59 AM