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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(1)(iii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(iii)Chairman of the Municipality or Sarpanch of the Gram Panchayat as the case may be in whose area the special Market is located;