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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in U.P. Technical University Act, 2000

(2)The Committee shall supervise generally all the examinations of the University, including moderation and tabulation and perform the following other functions, namely:
(a)to appoint examiners and moderators and, if necessary to remove them;
(b)to review from time to time the results of the University examinations and submission of reports, thereon to the Academic Council;
(c)to make recommendations to the Academic Council for the improvement of the examination system;
(d)to scrutinise the list of examiners proposed by the Board of Studies, finalize the same and declare the result of the University.