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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2) in New Town Kolkata Planning Area (Building) Rules, 2014

(2)The notice shall be accompanied by 3 sets of building plans (either ammonia print or computer generated print) marked as "Completion Plans" with all the revisions and modifications including those referred to in Sub-Rule- (2) of Rule- 16 incorporated therein and clearly stating the use-group for which the building or the work has been sanctioned. The plans shall be duly signed by the applicant and the Architect or the Civil Engineer, and the Structural Engineer, as the case may be.