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[Cites 0, Cited by 4] [Section 10A(7)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(7)(a) in The Dentists Act, 1948

(a)whether the proposed authority or institution for grant of recognised dental qualification or the existing authority or institution seeking to open a new or higher course of study or training, would be in a position to offer the minimum standards of dental education in conformity with the requirements referred to in section 16A and the regulations made under sub-section (1) of section 20;