Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012 1. Short title and commencement. (1)This Act may be called the Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012.(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
