Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 15 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

15. Crop statement, etc., to be kept in Chavdi.

- The Revenue Inspector shall ensure that crop statement and forms of all other land records and maps prescribed for a village under section 104 of the Code are kept in the Chavdi.