Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(18) in West Bengal Municipal (Employees' Service) Rules, 2010 (18)"Head of the Department or head of the Office" means the head of any department or office in a Local Body determined by the Board of Councillors of the Local Body concerned;
