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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)the Traffic Controller shall be responsible for maintaining the services at the scheduled level as far as practicable and for restoring the train services following a delay or disruption;