Section 85 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
85. Form recording of deposition.
(1)The deposition of a witness shall be recorded in Form X(2)Each page of the deposition shall be initialled by the Members constituting the Bench.(3)Corrections, if any, pointed out by the witness may, if the Bench or Commissioner is satisfied, be carried out and duly initialled and if not satisfied, a note to that effect be appended at the bottom of the deposition.
