Section 44(2)(b) in The U.P. Co-operative Societies Act, 1965
(b)subject to any rules made in this behalf provide money to a State-level co-operative society [* * *] [Omitted by U.P. Act No. 12 of 1976, vide Section 17, for 'hereinafter in this chapter referred to as apex society' (w.e.f. 30.10.1975.)] for the purchase of shares in other co-operative societies with limited liability.