Andhra Pradesh High Court - Amravati
M/S Rashi Peripherals Ltd., vs Chodabathula Veera Satya Rama Krishna on 11 July, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: A.S.No.388 of 2019
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
11. 11.07.2025 RNT,J & MRK,J
At request of learned counsel for the
respondents, post on 18.07.2025.
______ RNT,J ______ MRK,J AG