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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(ab) in The Anna University of Technology, Tiruchirappalli Act, 2006

(ab)to suspend and take disciplinary action on the University Lecturers, University Assistant Professors, University Readers, University Professors and the Teachers and other employees of the University;