Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(e) in Abhilashi University (Establishment And Regulation) Act, 2014 (e)has been punished for indulging in or promoting unfair practice in the conduct of any examination, in any form, anywhere.
