Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 2 in Bombay Government Premises (Eviction) (Extension and Amendment) Act, 1959

2. The Bombay Government Premises (Eviction) Act, 1955, as in force in the pre-Reorganisation State of Bombay, excluding the transferred territories, is hereby extended to, and by such extension shall be in force in, the remaining part of the State of Bombay.