Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Uttarakhand - Subsection Section 20(17) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (17)The quorum of the meeting of the General Body of School Management Committee shall be completed if at least 30 percent parent or guardians are present.
