Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act] State of Puducherry - Subsection Section 24(7)(b) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 (b)the nature of the interest of the person named therein; and