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State of Goa - Section

Section 20 in Goa Computerised Network Lottery Rules, 2003

20. Procedure for payment of sale proceeds.

- The marketing agent appointed under rule 18 shall make payments of all the sale proceeds of the lottery tickets to the Government by way of Cash/Demand Draft before 3.00 p.m. on every·day with regard to the sales transaction of the previous day and if the day happens to be a public holiday then on the next working day. The marketing agent should submit alongwith the remittance a statement of sales showing the ticket numbers, amount and other details.