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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

(3)A Local Level Committee shall continue to work for a period of three years from the date of its constitution or till such time it is reconstituted by the Board.