Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Manipur - Subsection Section 22(2)(i) in The Manipur Hill Areas Autonomous District Council Act, 2000 (i)management or maintenance of any work of public utility or any institution vested in it or under its control and management;